Icici Lombard General Insurance ... vs Shrikant & Ors
2012 Latest Caselaw 1327 Del

Citation : 2012 Latest Caselaw 1327 Del
Judgement Date : 27 February, 2012

Delhi High Court

Icici Lombard General Insurance ... vs Shrikant & Ors on 27 February, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                               Date of decision:27th February, 2012

+    MAC. APP. No.213/2012

     ICICI LOMBARD GENERAL INSURANCE CO. LTD.
                                             ..... Appellant
                   Through: Ms. Neerja Sachdeva, Advocate

                              versus
     SHRIKANT & ORS                                ..... Respondents
                  Through:          None.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                   JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP.208/2012 titled 'ICICI LOMBARD GENERAL INSURANCE CO LTD. V. SHRIKANT & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE FEBRUARY 27, 2012 mr

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