Himdari Dutta & Ors vs New India Assurance Co Ltd
2012 Latest Caselaw 1245 Del

Citation : 2012 Latest Caselaw 1245 Del
Judgement Date : 23 February, 2012

Delhi High Court

Himdari Dutta & Ors vs New India Assurance Co Ltd on 23 February, 2012

Author: G.P. Mittal

*       IN THE HIGH COURT OF DELHI AT NEW DELHI
                        Date of decision: 23rd February, 2012

+       MAC.APP. 212/2012

        HIMDARI DUTTA & ORS                     ..... Respondents
                     Through:          Mr.A.Acharjee, Advocate.


                    versus

        NEW INDIA ASSURANCE CO LTD          ..... Appellant
                     Through: Mr.K.L.Nandwani, Advocate

        CORAM:
        HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP. 69/2011 titled 'NEW INDIA ASSURANCE CO LTD vs. HIMDARI DUTTA & ORS'.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE FEBRUARY 23, 2012 mr

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