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Jaishree Exports vs Commissioner Trade & Taxes ...
2012 Latest Caselaw 1242 Del

Citation : 2012 Latest Caselaw 1242 Del
Judgement Date : 23 February, 2012

Delhi High Court
Jaishree Exports vs Commissioner Trade & Taxes ... on 23 February, 2012
Author: R.V. Easwar
*       IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          Reserved on: 5th January, 2012.
                                    Date of Decision: 23rd February, 2012
+      STA 10/2011

       JAISHREE EXPORTS                                     ....Appellant
                    Through :       Ms. Prem Lata Bansal, Sr. Advocate
                                    With Mr.Ruchir Bhatia and Mr.Varun
                                    Dubey, Advocates
                         Versus

       COMMISSIONER TRADE & TAXES
       DEPARTMENT                             .....Respondent
                   Through: Mr. A. K. Babbar, Advocate

CORAM:
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE R.V. EASWAR



R.V. EASWAR, J.

For orders see STA No.11/2011.

(R.V. EASWAR) JUDGE

(SANJIV KHANNA) JUDGE FEBRUARY 23, 2012/sv

 
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