Ramavati Upadhyay & Ors vs United India Insurance Co Ltd
2012 Latest Caselaw 1180 Del

Citation : 2012 Latest Caselaw 1180 Del
Judgement Date : 21 February, 2012

Delhi High Court

Ramavati Upadhyay & Ors vs United India Insurance Co Ltd on 21 February, 2012

Author: G.P. Mittal

*       IN THE HIGH COURT OF DELHI AT NEW DELHI

                                  Date of decision:21st February, 2012

+       MAC.APP. 383/2011

        RAMAVATI UPADHYAY & ORS            ..... Appellants
                      Through: Mr. Nitinyajen with Ms.Sushma
                               Advocates
               versus


        UNITED INDIA INSURANCE CO LTD         ..... Respondent
                      Through: Mr. Pankaj Seth, Advocate


        CORAM:
        HON'BLE MR. JUSTICE G.P.MITTAL

                           JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed in MAC APP. No.199/2011 titled "United India Insurance Co. Ltd. v. Ramvati Upadhyay & Ors.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE FEBRUARY 21, 2012 pst

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