Director Of Income Tax ... vs Vishwa Jagriti Mission
2012 Latest Caselaw 7360 Del

*           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                       Reserved on: 20th September, 2012
%                                Date of Decision: 21st December, 2012

+       ITA 773/2010
+       ITA 775/2010
+       ITA 1092/2010
+       ITA 1101/2010
+       ITA 1103/2010
+       ITA 1104/2010
+       ITA 1112/2010
+       ITA 1124/2010

        DIRECTOR OF INCOME TAX (EXEMPTION)             .....Appellant
                        Through:  Mr. Sanjeev Rajpal, Sr. Standing Counsel
                                  with Mr. Karan Chauhan, Advocate.
                     Versus
                VISHWA JAGRITI MISSION                       .....Respondent
                            Through: Mr. N. K. Poddar, Sr. Adv. with Mr.
                                     Rajender Singhvi, Mr. Amit Aggarwal
                                     and Mr. Anurag Dubey, Advocate for
                                     applicant/ interveners.
CORAM:
MR. JUSTICE S. RAVINDRA BHAT
MR. JUSTICE R.V. EASWAR

R.V. EASWAR, J.

For detailed order see ITA 754/2010.

(R.V. EASWAR) JUDGE

(S. RAVINDRA BHAT) JUDGE DECEMBER 21, 2012/hs

ITA Nos. 773/2010, 775/2010, 1092/2010, 1101/2010,