Arun Singh vs State Bank Of India And Ors
2012 Latest Caselaw 7270 Del

Citation : 2012 Latest Caselaw 7270 Del
Judgement Date : 18 December, 2012

Delhi High Court

Arun Singh vs State Bank Of India And Ors on 18 December, 2012

Author: Suresh Kait

$~31
*    IN THE HIGH COURT OF DELHI AT NEW DELHI


+                                W.P.(C) 6963/2011

ARUN SINGH                                              ..... Petitioner
                          Through:      Mr. K.S. Kashyap, Advocate.
               Versus

STATE BANK OF INDIA AND ORS              ..... Respondents
             Through: Mr.Rajiv Kapur and Ms. Vatsala Rai,
                      Advocate for Respondent Nos. 1 to 3.



CORAM:
HON'BLE MR. JUSTICE SURESH KAIT
                  ORDER

% 18.12.2012 W.P.(C) 6963/2011

In view of the common judgment rendered in W.P.(C) No.5267/2011, the instant petition is accordingly disposed of.

SURESH KAIT, J.

DECEMBER 18, 2012 sb

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