Oriental Insurance Co. Ltd. vs Govind Sharma & Ors.
2012 Latest Caselaw 7268 Del

Citation : 2012 Latest Caselaw 7268 Del
Judgement Date : 18 December, 2012

Delhi High Court

Oriental Insurance Co. Ltd. vs Govind Sharma & Ors. on 18 December, 2012

Author: G.P. Mittal

$
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                  Date of decision: 18th December, 2012

+    MAC. APP. 548/2012

     ORIENTAL INSURANCE CO. LTD.      ..... Appellant
                  Through: Mr. A.K. Soni, Advocate.

                 Versus

     GOVIND SHARMA & ORS.                  ..... Respondents
                 Through: Ms. Pooja Goel, Advocate.


     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in MAC.APP.541/2012 titled 'ORIENTAL INSURANCE CO. LTD. v. PARVIN DEVI & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE DECEMBER 18, 2012 pst

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