Oriental Insurance Co. Ltd. vs Kusum Devi & Ors
2012 Latest Caselaw 7266 Del

Citation : 2012 Latest Caselaw 7266 Del
Judgement Date : 18 December, 2012

Delhi High Court

Oriental Insurance Co. Ltd. vs Kusum Devi & Ors on 18 December, 2012

Author: G.P. Mittal

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*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                  Date of decision: 18th December, 2012

+    MAC. APP. 544/2012

     ORIENTAL INSURANCE CO. LTD.      ..... Appellant
                  Through: Mr. A.K. Soni, Advocate.

                 Versus

     KUSUM DEVI & ORS.                         ..... Respondents
                  Through:          Ms. Pooja Goel, Advocate.


     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in MAC.APP.541/2012 titled 'ORIENTAL INSURANCE CO. LTD. v. PARVIN DEVI & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE DECEMBER 18, 2012 pst

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