Rajesh Raja vs The State
2012 Latest Caselaw 7235 Del

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                              RESERVED ON : 20th September, 2012
                              DECIDED ON : 17th December, 2012

+                        CRL.A.No.839/2009

      RAJESH RAJA                                   ..... Appellant
                         Through : Mr.D.C.Mathur, Sr.Advocate with
                                   Mr.Satish Tamta and Ms.Nisha
                                   Narayanan, Advocates.
                         Versus
      THE STATE                                     ..... Respondent
                         Through : Ms.Richa Kapoor, APP for the State.

      CORAM:
      MR. JUSTICE SANJIV KHANNA
      MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal stands dismissed in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.No.912/2009 titled 'Vijay Kumar Shukla vs. State'.

(S.P.GARG) JUDGE

(SANJIV KHANNA) JUDGE

DECEMBER 17, 2012