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Smt. Goma & Ors. vs Dharmender Kumar & Ors
2012 Latest Caselaw 7233 Del

Citation : 2012 Latest Caselaw 7233 Del
Judgement Date : 17 December, 2012

Delhi High Court
Smt. Goma & Ors. vs Dharmender Kumar & Ors on 17 December, 2012
Author: G.P. Mittal
*        IN THE HIGH COURT OF DELHI AT NEW DELHI

                                           Date of decision: 17th December, 2012
+        MAC.APP. 530/2012

         SMT. GOMA & ORS.                          ..... Appellants
                      Through:          Mr. O.P. Mannie, Adv.

                          versus

         DHARMENDER KUMAR & ORS.          ..... Respondents
                     Through: Mr. J.P. Tiwari, Adv. for R-1 to R-3.
                              Mr. Pankaj Seth, Adv. for R-4/NICL

         CORAM:
         HON'BLE MR. JUSTICE G.P.MITTAL

                                   JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in MAC.APP.272/2012 titled 'NATIONAL INSURANCE CO. LTD. v. SMT. KRISHNA & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE DECEMBER 17, 2012 vk

 
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