Citation : 2012 Latest Caselaw 7229 Del
Judgement Date : 17 December, 2012
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Date of decision: 17th December, 2012
+ MAC.APP. 278/2012
NATIONAL INSURANCE COMPANY LTD. ..... Appellant
Through: Mr. Pankaj Seth, Adv.
versus
SMT. RANI & ORS. ..... Respondents
Through: Mr. Anshuman Bal, Adv. for the
Claimant/R-1.
Mr. J.P. Tiwari, Adv. for R-2 to R-4
CORAM:
HON'BLE MR. JUSTICE G.P.MITTAL
JUDGMENT
G. P. MITTAL, J. (ORAL)
1. The present Appeal is dismissed in terms of the judgment passed today in MAC.APP.272/2012 titled 'NATIONAL INSURANCE CO. LTD. v. SMT. KRISHNA & ORS.'
2. For detailed order, please see the above mentioned judgment.
(G.P. MITTAL) JUDGE DECEMBER 17, 2012 vk
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