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National Insurance Company Ltd. vs Smt. Krishna & Ors.
2012 Latest Caselaw 7227 Del

Citation : 2012 Latest Caselaw 7227 Del
Judgement Date : 17 December, 2012

Delhi High Court
National Insurance Company Ltd. vs Smt. Krishna & Ors. on 17 December, 2012
Author: G.P. Mittal
*        IN THE HIGH COURT OF DELHI AT NEW DELHI

                                           Date of decision: 17th December, 2012
+        MAC.APP. 273/2012

         NATIONAL INSURANCE COMPANY LTD.         ..... Appellant
                      Through: Mr. Pankaj Seth, Adv.

                          versus

         SMT. KRISHNA & ORS.                               ..... Respondents
                       Through:         Mr. Anshuman Bal, Adv. for the
                                        Claimant.
                                        Mr. J.P. Tiwari, Adv. for R-2 to R-4

         CORAM:
         HON'BLE MR. JUSTICE G.P.MITTAL

                                   JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in MAC.APP.272/2012 titled 'NATIONAL INSURANCE CO. LTD. v. SMT. KRISHNA & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE DECEMBER 17, 2012 vk

 
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