Suresh & Ors. vs Reliance General Insurance Co. ...
2012 Latest Caselaw 7136 Del

Citation : 2012 Latest Caselaw 7136 Del
Judgement Date : 12 December, 2012

Delhi High Court

Suresh & Ors. vs Reliance General Insurance Co. ... on 12 December, 2012

Author: G.P. Mittal

$
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                  Date of decision: 12th December, 2012

+    MAC. APP. 221/2011

     SURESH & ORS.                             ..... Appellant
                       Through:     Mr. Navneet Goyal with Ms. Suman N.
                                    Rawat, Advocates


                 Versus

     RELIANCE GENERAL INSURANCE CO. LTD. ..... Respondents
                  Through: Mr. Sameer Nandwani, Advocate

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in MAC.APP.672/2011 titled 'RELIANCE GENERAL INSURANCE CO. LTD. v. JYOTI & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE DECEMBER 12, 2012 pst

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