Reliance General Insurance Co. ... vs Nishar Ahmed & Ors.
2012 Latest Caselaw 7134 Del

$
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                  Date of decision: 12th December, 2012

+    MAC. APP. 673/2011

     RELIANCE GENERAL INSURANCE CO. LTD.         ..... Appellant
                  Through: Mr. Sameer Nandwani, Advocate.


                 Versus

     NISHAR AHMED & ORS.                              ..... Respondents
                 Through:           Mr. Navneet Goyal with Ms. Suman N.
                                    Rawat, Advocates for Respondent No.1
                                    & 2.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in MAC.APP.672/2011 titled 'RELIANCE GENERAL INSURANCE CO. LTD. v. JYOTI & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE DECEMBER 12, 2012 pst