Anil Kumar Gujral & Anr vs Rajesh Singh & Ors
2012 Latest Caselaw 7132 Del

Citation : 2012 Latest Caselaw 7132 Del
Judgement Date : 12 December, 2012

Delhi High Court

Anil Kumar Gujral & Anr vs Rajesh Singh & Ors on 12 December, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                              Date of decision: 12th December, 2012
+    MAC.APP. 805/2012

     ANIL KUMAR GUJRAL & ANR.           ..... Appellants
                  Through: Mr.Anil Kumar Gujral, A-1 in
                           person.

                              versus
     RAJESH SINGH & ORS.                          .... Respondents
                       Through:     Mr.Pradeep Gaur, Advocate for
                                    R-3 Insurance Company

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                        JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is allowed in terms of the judgment passed today in MAC APP. 789/2012 titled ORIENTAL INSURANCE CO.LTD. v. ANIL KUMAR GUJRAL & ORS.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE DECEMBER 12, 2012 v

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