Reliance General Insurance Co. ... vs Bulan Das & Ors
2012 Latest Caselaw 7131 Del

Citation : 2012 Latest Caselaw 7131 Del
Judgement Date : 12 December, 2012

Delhi High Court

Reliance General Insurance Co. ... vs Bulan Das & Ors on 12 December, 2012

Author: G.P. Mittal

$ 34
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                  Date of decision: 12th December, 2012
+    MAC. APP. 814/2011

     RELIANCE GENERAL INSURANCE CO. LTD. ..... Appellant
                  Through: Mr. Sameer Nandwani, Advocate

                 Versus

     BULAN DAS & ORS.                          ..... Respondents
                  Through:          Mr. F.K. Jha, Advocate          for   the
                                    Respondents No.1.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in MAC.APP.745/2011 titled 'BULAN DAS v. DHARAMBEER & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE DECEMBER 12, 2012 pst

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