Manish @ Monu vs The State (Gnct Of Delhi)
2012 Latest Caselaw 7061 Del

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                              RESERVED ON : 18th September, 2012
                              DECIDED ON : 10th December, 2012

+     CRL.A.687/2011 & CRL.M.A.15630/2012

      MANISH @ MONU                                ....Appellant
              Through :       Mr.Siddhartha Singh Ranghuvanshi,
                              Advocate with Mr.A.P.S.Jadaun,
                              Advocate.

                              versus

      THE STATE (GNCT OF DELHI)                        ....Respondent
               Through : Mr.Sanjay Lao, APP.

      CORAM:
      MR. JUSTICE SANJIV KHANNA
      MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal stands disposed of in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.No.744/2011 titled Manoj Kumar Vs. The State.

(S.P.GARG) JUDGE

(SANJIV KHANNA) JUDGE December 10, 2012