Oriental Insurance Co. Ltd. vs Ms. Maansi Zalpuri & Ors.
2012 Latest Caselaw 7004 Del

Citation : 2012 Latest Caselaw 7004 Del
Judgement Date : 6 December, 2012

Delhi High Court

Oriental Insurance Co. Ltd. vs Ms. Maansi Zalpuri & Ors. on 6 December, 2012

Author: G.P. Mittal

*      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                     Date of Decision: 6th December, 2012

+      MAC. APP. 646/2012

       ORIENTAL INSURANCE CO. LTD.                     ..... Appellant
                       Through Mr. Tarkeshwar Nath & Mr.Saurabh
                               Kumar Tuteja, Advocates
                versus

       MS. MAANSI ZALPURI & ORS.                       ..... Respondents
                    Through   None.


       CORAM:
       HON'BLE MR. JUSTICE G.P.MITTAL



                               JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in MAC.APP.635/2012 titled 'ORIENTAL INSURANCE CO. LTD. v. HARDIYANAND PARSHAD & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE DECEMBER 06, 2012 v

Download the LatestLaws.com Mobile App