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Commissioner Of Income Tax vs M/S K.R.B.L. Limited
2012 Latest Caselaw 6975 Del

Citation : 2012 Latest Caselaw 6975 Del
Judgement Date : 5 December, 2012

Delhi High Court
Commissioner Of Income Tax vs M/S K.R.B.L. Limited on 5 December, 2012
Author: R.V. Easwar
*            IN THE HIGH COURT OF DELHI AT NEW DELHI

                                        Reserved on: 20th November, 2012
%                                    Date of Decision: 5th December, 2012

+       ITA 207 of 2009
+       ITA 228 of 2009
+       ITA 419 of 2009

        COMMISSIONER OF INCOME TAX                .....Appellant
                      Through: Mr. N.P. Sahni, Senior Standing
                               Counsel with Mr. Ruchesh Sinha,
                               Advocate.
                        Versus

        M/S K.R.B.L. LIMITED                                ......Respondent
                         Through:         Mr. S. K. Aggarwal, Advocate.

CORAM:
MR. JUSTICE S. RAVINDRA BHAT
MR. JUSTICE R.V. EASWAR

R.V. EASWAR, J.

For orders see ITA No.201/2009.

(R.V. EASWAR) JUDGE

(S. RAVINDRA BHAT) JUDGE DECEMBER 05, 2012 AK

 
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