National Insurance Co. Ltd. vs Chander Lal & Ors
2012 Latest Caselaw 6974 Del

$
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                   Date of decision: 5th December, 2012
+    MAC. APP. 86/2012

     NATIONAL INSURANCE CO. LTD.       ..... Appellant
                  Through: Mr. D.K. Sharma, Advocate.

                 Versus

     CHANDER LAL & ORS.                        ..... Respondents
                  Through:          Mr. S.N. Parashar, Advocate for the
                                    Respondent No.1 & 2.
                                    Mr. Vegeesh Sharma, Advocate for the
                                    Respondent No.3.


     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed in terms of the judgment passed today in MAC.APP.82/2012 titled 'NATIONAL INSURANCE CO. LTD. v. PREM PRASAD BHANDARI & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE DECEMBER 05, 2012 pst