Reliance General Insurance Co. ... vs Sartaj & Ors.
2012 Latest Caselaw 6936 Del

Citation : 2012 Latest Caselaw 6936 Del
Judgement Date : 4 December, 2012

Delhi High Court

Reliance General Insurance Co. ... vs Sartaj & Ors. on 4 December, 2012

Author: G.P. Mittal

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*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                  Date of decision: 4th December, 2012
+    MAC. APP. 847/2012

     RELIANCE GENERAL INSURANCE CO. LTD.           ..... Appellant
                  Through: Mr. A.K. Soni, Advocate.

                 Versus

     SARTAJ & ORS.                                     ..... Respondents
                       Through:     None


     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in MAC.APP.837/2012 titled 'RELIANCE GENERAL INSURANCE CO. LTD. v. ROSHAN JAHAN & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE DECEMBER 04, 2012 pst

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