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Atul Bhalla vs Anil Bhalla & Anr.
2012 Latest Caselaw 5195 Del

Citation : 2012 Latest Caselaw 5195 Del
Judgement Date : 31 August, 2012

Delhi High Court
Atul Bhalla vs Anil Bhalla & Anr. on 31 August, 2012
Author: Pradeep Nandrajog
$~
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

%                      Judgment reserved on: August 28, 2012
                      Judgment pronounced on: August 31, 2012

+                     RFA(OS) 72/2012

     ATUL BHALLA                                  ....Appellant
             Represented by:     Mr.Lalit Kumar, Advocate with
                                 Mr.Ashutosh Lohia, Advocate.

                              versus

     ANIL BHALLA & ANR.                               ... Respondents

Represented by: None.

CORAM:

HON'BLE MR. JUSTICE PRADEEP NANDRAJOG HON'BLE MR. JUSTICE MANMOHAN SINGH

PRADEEP NANDRAJOG. J.

For orders see FAO (OS) No.402/2012

(PRADEEP NANDRAJOG) JUDGE

(MANMOHAN SINGH) JUDGE AUGUST 31, 2012 dk

 
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