Meena Arora & Ors. vs Sanjay Kumar & Ors.
2012 Latest Caselaw 5192 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                           Date of decision: 31st August, 2012
                                    .
+    MAC APP. 534/2011

     MEENA ARORA & ORS.                        .. ..... Appellant
                 Through:           Mr. Navneet Goyal, Adv. with
                                    Ms. Suman N. Rawat, Adv.

                       Versus

     SANJAY KUMAR & ORS.                        ... Respondents
                 Through:           Mr. C.S. Parashar, Adv. with
                                    Mr. Sachin Sharma, Adv. for R-2.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP. 505/2011 titled 'DELHI JAL BOARD v. MEENA ARORA & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE AUGUST 31, 2012 vk