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National Insurance Company Ltd. vs Suman Lata & Ors
2012 Latest Caselaw 5144 Del

Citation : 2012 Latest Caselaw 5144 Del
Judgement Date : 30 August, 2012

Delhi High Court
National Insurance Company Ltd. vs Suman Lata & Ors on 30 August, 2012
Author: G.P. Mittal
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                            Date of decision: 30th August, 2012
+    MAC. APP. 612/2008

     NATIONAL INSURANCE COMPANY LTD....... Appellant
                  Through: Mr. Pankaj Seth, Adv.

                                   versus

     SUMAN LATA & ORS.                   ..... Respondents
                  Through           Nemo.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL




                            JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP.568/2008 titled 'NATIONAL INSURANCE COMPANY LTD. v. SHAMSHER SINGH & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE AUGUST 30, 2012 vk

 
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