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Seth Pokharmal Educational ... vs Ggsip University And Ors
2012 Latest Caselaw 5058 Del

Citation : 2012 Latest Caselaw 5058 Del
Judgement Date : 27 August, 2012

Delhi High Court
Seth Pokharmal Educational ... vs Ggsip University And Ors on 27 August, 2012
Author: Rajiv Sahai Endlaw
*        IN THE HIGH COURT OF DELHI AT NEW DELHI

                                      Date of decision: 27th August, 2012
+                         W.P.(C) 8394/2011

         SETH POKHARMAL EDUCATIONAL
         SOCIETY AND ANR                                 ..... Petitioners
                  Through: Mr. Rajiv Bansal, Adv.
                             Versus
         GGSIP UNIVERSITY AND ORS                   ..... Respondents
                  Through: Mr. Mukul Talwar, Adv. for GGSIP
                           University.
                           Mr. Amitesh Kumar, Adv. for AICTE
                           Mr. Najmi Waziri, Adv. for GNCTD.

CORAM :-
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
RAJIV SAHAI ENDLAW, J.

For Judgment, see LPA No.756/2011 titled State of Haryana Vs. Global Educational & Social Trust & Ors.

RAJIV SAHAI ENDLAW, J

ACTING CHIEF JUSTICE

AUGUST 27, 2012 pp..

 
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