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Management Education & Research ... vs Ggsip University & Ors
2012 Latest Caselaw 5057 Del

Citation : 2012 Latest Caselaw 5057 Del
Judgement Date : 27 August, 2012

Delhi High Court
Management Education & Research ... vs Ggsip University & Ors on 27 August, 2012
Author: Rajiv Sahai Endlaw
*        IN THE HIGH COURT OF DELHI AT NEW DELHI

                                     Date of decision: 27th August, 2012

+                         W.P.(C) 2416/2012

    MANAGEMENT EDUCATION & RESEARCH INSTITUTE
    (ASANDHA) & ANR                                ..... Petitioners
             Through: Mr. R.K. Saini with Mr. Sitab Ali
                      Chaudhary, Advs.
                          Versus
    GGSIP UNIVERSITY & ORS                     ..... Respondents
             Through: Mr. Mukul Talwar, Adv. for GGSIP
                      University.
                      Mr. Amitesh Kumar, Adv. for AICTE.
                      Mr. Najmi Waziri, Adv. for GNCTD.
CORAM :-
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
RAJIV SAHAI ENDLAW, J.

For Judgment, see LPA No. 756/2011 titled State of Haryana Vs. Global Educational and Social Trust & Ors.

RAJIV SAHAI ENDLAW, J

ACTING CHIEF JUSTICE

AUGUST 27, 2012 pp..

WP(C) No. 2416/2012

 
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