Dalal Global Trust vs Guru Gobind Singh Indraprastha ...
2012 Latest Caselaw 5054 Del

*        IN THE HIGH COURT OF DELHI AT NEW DELHI

                                     Date of decision: 27th August, 2012

+                         W.P.(C) 2090/2012

         DALAL GLOBAL TRUST                           ..... Petitioner
                 Through: Mr. M.C. Dhingra and Mr. Sumit Dalal &
                          Ms. Ruchika Bhan, Advocates.
                            Versus
         GURU GOBIND SINGH INDRAPRASTHA
         UNIVERSITY AND ORS                       ..... Respondents
                 Through: Mr. Mukul Talwar, Adv. for GGSIP
                          University.
                          Mr. Amitesh Kumar, Adv. for AICTE.

CORAM :-
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
RAJIV SAHAI ENDLAW, J.

For Judgment, see LPA No. 756/2011 titled State of Haryana Vs. Global Educational and Social Trust & Ors.

RAJIV SAHAI ENDLAW, J

ACTING CHIEF JUSTICE

AUGUST 27, 2012 pp..