Sheela Devi & Ors. vs Bajaj Allianz General Insurance ...
2012 Latest Caselaw 5010 Del

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*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    Date of decision: 24th August, 2012
+    MAC. APP. No.1178/2011

     SHEELA DEVI & ORS.                  ..... Appellants
                   Through:         Mr.O.P. Mannie, Advocate

                 Versus

     BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD & Ors.
                                             ..... Respondents
                   Through: Ms. Neerja Sachdeva, Advocate for the
                            Respondent Insurance Company.
                            Mr. Shahid Ali, Advocate for the
                            Respondent No.4/Owner

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                            JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed with costs throughout in terms of the judgment passed today in MAC. APP.780/2010 titled 'Bajaj Allianz General Insurance Company Ltd. v. Sheela Devi & Ors.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE AUGUST 24, 2012 pst