Sriram General Insurance Company ... vs Veena Devi & Ors.
2012 Latest Caselaw 5009 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                             Date of decision: 24th August, 2012
+    MAC. APP. 112/2012

     SRIRAM GENERAL INSURANCE COMPANY LTD...... Appellant
                 Through: Mr. Sameer Nandwani, Adv.

                                   versus

     VEENA DEVI & ORS.                                     ..... Respondents
                   Through             Mr. Pankaj Kumar Dewal, Adv. for R-1
                                       to 6. (the Claimants).

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed in terms of the judgment passed today in MAC APP.109/2012 titled 'SRIRAM GENERAL INSURANCE COMPANY LTD. v. MANBHAWTA DEVI & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE AUGUST 24, 2012 vk