Cimmco Ltd vs Union Of India Through The ...
2012 Latest Caselaw 4907 Del

11

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

+                  Date of Decision: 22.08.2012

%                       W.P.(C) 2693/2012

      CIMMCO LTD                                     ..... Petitioner
                        Through:    Mr. C.A. Sundaram and Mr.
                                    Sandeep Sethi, Sr. Advocates with
                                    Ms. Maneesha Dhir, Ms. Purti
                                    Marwaha, Mr. Apporve Karol, Mr.
                                    Chirag Kher, Mr. Zafar Iniyat and
                                    Mr. Yogesh Kothimath, Advocates

                  versus

      UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF
      RAILWAYS AND ANR                          ..... Respondent
                      Through: Mr. Rajeeve Mehra, ASG with Mr.
                               Aditya Malhotr and Mr. R.V. Sinha
                               for UOI
                               Mr. Rajiv Nayyar, Sr. Adv. with Mr.
                               Ajay Bhargava and Mr. Gaurav Bahl
                               for   Hindustan    Engineering   &
                               Industries Ltd.

      CORAM:
      HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
      HON'BLE MR. JUSTICE VIPIN SANGHI


VIPIN SANGHI, J. (Oral)

1. We have by a separate order dismissed the writ petition

preferred by the Union of India, Ministry of Railways being W.P.(C.)

No.4930/2012 to assail the order dated 02.07.2012 passed by the

AAIFR. For the reasons stated therein, this writ petition is disposed of

in terms of the order dated 14.08.2012 passed in C.M. No.10099/2012.

2. Accordingly, we direct that the order dated 12.03.2012 passed

by the BIFR shall be complied with by the respondent, qua making of

allocation to the petitioner, unless the said order is varied or set aside

by the AAIFR in the appeal proceedings pending before it, qua the

order dated 12.03.2012.

3. Petition stands disposed of in the aforesaid terms.

VIPIN SANGHI, J

SANJAY KISHAN KAUL, J

AUGUST 22, 2012 sr