Nk Mudgal vs Jai Prakash Gupta & Ors
2012 Latest Caselaw 4651 Del

Citation : 2012 Latest Caselaw 4651 Del
Judgement Date : 6 August, 2012

Delhi High Court

Nk Mudgal vs Jai Prakash Gupta & Ors on 6 August, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                            Date of decision: 6th August, 2012
+    MAC.APP. 292/2012

     NK MUDGAL                       ..... Appellant
                          Through:    Mr. Lakhmi Chand, Adv.

                 versus

     JAI PRAKASH GUPTA & ORS              ..... Respondent
                   Through: Ms. Anshu Saxena, Adv. for R-2.
                            Mr. Kanwal Chaudhary, Adv. for R-3.
     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                              JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in FAO 23/2000 titled 'N.K.MUDGAL v. JAI PRAKASH GUPTA & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE AUGUST 06, 2012 vk

Download the LatestLaws.com Mobile App