Gurvinder Singh vs Om Prakash & Ors
2012 Latest Caselaw 4602 Del

Citation : 2012 Latest Caselaw 4602 Del
Judgement Date : 3 August, 2012

Delhi High Court

Gurvinder Singh vs Om Prakash & Ors on 3 August, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                  Date of decision: 3rd August, 2012

+    MAC. APP. No.844/2012
     GURVINDER SINGH                      ..... Appellant
                     Through:       Mr. Ashwani Kumar Sood

                 Versus

     OM PRAKASH & ORS.                    ..... Respondents

Through: Mr. Vikas Mahajan with Mr. Vishal Mahajan, Advocates

CORAM:

HON'BLE MR. JUSTICE G.P.MITTAL

G. P. MITTAL, J.(ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in "MAC APP. 180/2008 OM PRAKASH & ANR VS. JASBIR SINGH & ORS."

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE AUGUST 03, 2012 pst

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