M/S. New India Assurance Co. Ltd. vs Jagdish Lal & Ors.
2012 Latest Caselaw 2702 Del

Citation : 2012 Latest Caselaw 2702 Del
Judgement Date : 24 April, 2012

Delhi High Court

M/S. New India Assurance Co. Ltd. vs Jagdish Lal & Ors. on 24 April, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                   Date of decision: 24th April, 2012

+    MAC. APP. 557/2008

     M/S. NEW INDIA ASSURANCE CO. LTD....... Appellant
                    Through: Mr. D.K. Sharma, Adv.

                 Versus

     JAGDISH LAL & ORS.                  ...... Respondents
                   Through:         Mr. Amit Sharma, Adv. for
                                    R-1.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                        JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP. 555/2008 titled 'M/S. NEW INDIA ASSURANCE CO. LTD. v. JAGDISH LAL & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE APRIL 24, 2012 vk

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