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The Management Of Kerala House vs Sanjay Kumar & Anr.
2012 Latest Caselaw 2616 Del

Citation : 2012 Latest Caselaw 2616 Del
Judgement Date : 20 April, 2012

Delhi High Court
The Management Of Kerala House vs Sanjay Kumar & Anr. on 20 April, 2012
Author: A.K.Sikri
*              IN THE HIGH COURT OF DELHI AT NEW DELHI

                          W.P.(C) 4105 OF 2007

%                                 Judgment Reserved on:11.4.2012.
                                 Judgment Delivered on:20.4.2012


THE MANAGEMENT OF KERALA HOUSE             . . . APPELLANT
                Through :    Mr. R. Satish, Advocate.


                               VERSUS
SANJAY KUMAR & ANR.                                  ... RESPONDENTS

Through: Ms. Anjana Gosain, Advocate

CORAM :-

HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW

A.K. SIKRI, ACTING CHIEF JUSTICE:

1. For orders, see LPA 1071 of 2011.

ACTING CHIEF JUSTICE

(RAJIV SAHAI ENDLAW) JUDGE

APRIL 20, 2012/skb

 
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