Ex Nk (Ts) Suresh Kumar Dutt vs Union Of India & Ors.
2012 Latest Caselaw 2526 Del

Citation : 2012 Latest Caselaw 2526 Del
Judgement Date : 18 April, 2012

Delhi High Court

Ex Nk (Ts) Suresh Kumar Dutt vs Union Of India & Ors. on 18 April, 2012

Author: Anil Kumar

      IN THE HIGH COURT OF DELHI AT NEW DELHI

                    WRIT PETITION(C) NO.1403/2012


EX NK (TS) SURESH KUMAR DUTT                               ..... Petitioner

                                    versus

UNION OF INDIA & ORS.                                  .... Respondents

                                          Date of Decision: April 18, 2012
Advocates who appeared in this case:
For the Petitioner   :      Mr. Amar Pal, Advocate
For the Respondents  :      None.


CORAM:
HON'BLE MR. JUSTICE ANIL KUMAR
HON'BLE MR. JUSTICE SUDERSHAN KUMAR MISRA


ANIL KUMAR,J.

Learned counsel for the petitioner, under instructions from

the petitioner, who is present in Court, seeks to withdraw the writ petition

to file the review petition, if permissible in law.

Dismissed as withdrawn with the liberty as prayed for in

accordance with law.

ANIL KUMAR, J.

SUDERSHAN KUMAR MISRA, J.

April 18, 2012 sl

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