Shalini Soni vs M/S Koshika Telecom Limited
2012 Latest Caselaw 2490 Del

*         IN THE HIGH COURT OF DELHI AT NEW DELHI


                                                        Reserved on : 28.03 2012
%                                                 Date of decision : 17.04.2012


+                     CONT.APPEAL (C) No.8 of 2012

SHALINI SONI                                                        ... APPELLANT
                        Through :       Mr.Mukul Rohatgi, Sr.Adv. with
                                        Mr.Pawanjit S.Bindra & Ms.Alpana
                                        Poddar, Advocates.

                                     -VERSUS-

M/s KOSHIKA TELECOM LIMITED                             ...     ...      RESPONDENT
                        Through :       Mr.Rajiv Bahl, Advocate for the Official
                                        Liquidator.


HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE RAJIV SHAKDHER


SANJAY KISHAN KAUL, J.

For Orders, see Cont.Appeal (C) No.6/2012.

SANJAY KISHAN KAUL, J.

APRIL 17, 2012 RAJIV SHAKDHER, J. dm

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