R.K.Bansal vs M/S Koshika Telecom Ltd & Ors.
2012 Latest Caselaw 2488 Del

*         IN THE HIGH COURT OF DELHI AT NEW DELHI
                                                        Reserved on : 30.03 2012
%                                                  Date of decision : 17.04.2012


+                    CONT.APPEAL (C) No.9 of 2012


R.K.BANSAL                                                          ... APPELLANT
                        Through :       Mr.Rakesh Tiku, Sr.Adv. with
                                        Mr.R.P.Agrawal, Mr.Arvind Kumar
                                        Singh and Ms.Priyadarshini Verma,
                                        Advocates.

                                     -VERSUS-

M/s KOSHIKA TELECOM LTD & ORS.                              ... ...      RESPONDENTS

                        Through :       Mr.Suresh Dutt Dobhal, Adv.for R-3.
                                        Ms.Shalini Soni, R-4 in person.
                                        Mr.Rajiv Bahl, Advocate for the Official
                                        Liquidator.


HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE RAJIV SHAKDHER


SANJAY KISHAN KAUL, J.

For Orders see, Cont.Appeal (C) No.6/2012.

SANJAY KISHAN KAUL, J.

APRIL 17, 2012 RAJIV SHAKDHER, J. dm

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