Pratibha Chopra vs Govt. Of Nct Of Delhi & Ors.
2012 Latest Caselaw 2421 Del

*     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                               Reserved on : 06.02.2012
                                                Decided on : 13.04.2012

                        WP(C) No.10136/2009

      PRATIBHA CHOPRA                                 ...... Petitioner

                  Through : Dr. Surat Singh, Advocate with Mr. Abhishek
                  Mishra, Advocate
                                          Versus
      GOVT. OF NCT OF DELHI & ORS.                    ....... Respondents

Through : Ms. Avnish Ahlawat, Advocate for DOE.

CORAM:

MR. JUSTICE S. RAVINDRA BHAT MR. JUSTICE S.P. GARG

MR. JUSTICE S.RAVINDRA BHAT %

1. The present writ petition is disposed of in view of the detailed judgment passed today i.e. 13.04.2012 in Samir Kohli & Ors. Vs. UOI & Ors.

S. RAVINDRA BHAT (JUDGE)

April 13, 2012 S.P. GARG (JUDGE)

WP(C) No.10136/2009 Page 1