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Nirja Bhatt & Others vs Oriental Insurance Company
2011 Latest Caselaw 4697 Del

Citation : 2011 Latest Caselaw 4697 Del
Judgement Date : 22 September, 2011

Delhi High Court
Nirja Bhatt & Others vs Oriental Insurance Company on 22 September, 2011
Author: Indermeet Kaur
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

%                             Date of Judgment: 22.09.2011


+                  MAC Appeal No 429/2010

NIRJA BHATT & OTHERS                          ...........Appellants
                  Through:          Mr. Sandeep Kapoor,
                                    Advocate.
                   Versus

ORIENTAL INSURANCE COMPANY           ..........Respondent
                 Through: Mr. L.K. Tyagi, Advocate.


CORAM:
HON'BLE MS. JUSTICE INDERMEET KAUR

    1. Whether the Reporters of local papers may be allowed to
       see the judgment?

    2. To be referred to the Reporter or not?                Yes

    3. Whether the judgment should be reported in the Digest?
                                                         Yes

INDERMEET KAUR, J. (Oral)

For orders see file of MAC APPEAL No. 65/2010

INDERMEET KAUR, J. SEPTEMBER 22, 2011 a

 
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