Thursday, 23, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Canter Leasing & Finance (P) Ltd. vs National Insurance Co. Ltd. & Ors.
2011 Latest Caselaw 5221 Del

Citation : 2011 Latest Caselaw 5221 Del
Judgement Date : 26 October, 2011

Delhi High Court
Canter Leasing & Finance (P) Ltd. vs National Insurance Co. Ltd. & Ors. on 26 October, 2011
Author: Indermeet Kaur

No.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter