Citation : 2011 Latest Caselaw 1712 Del
Judgement Date : 25 March, 2011
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Reserved on : 18.02.2011
% Date of decision : 25.03.2011
+ W.P.(C) No.2459-60/2005
BHAGWAN MAHAVIR EDUCATION SOCIETY (REGD.) & ANR.
...PETITIONERS
+ W.P.(C) No.8162/2005
HEALTH AND EDUCATION SOCIETY (REGD.) ...PETITIONERS
+ W.P.(C) No.17412/2005
VARDHMAN JAIN EDUCATIONALSOCIETY (REGD.) ...PETITIONER
+ W.P.(C) No.4203/2006
BALAJI EDUCATIONAL SOCIETY ...PETITIONER
+ W.P.(C) No.9222/2006
MADHU BALA INSTITUTE OF COMMUNICATOIN AND ELECTRONIC
MEDIA SOCIETY (REGD.) ...PETITIONER
+ W.P.(C) No.9516/2006
M/S.NEEL KANTH SOCIETY FOR EDUCATION & SOCIAL WELFARE
...PETITIONER
+ W.P.(C) No.10721/2006
R.P. KATHURIA ...PETITIONER
+ W.P.(C) No.11873/2006
SANKALPA EDUCATIONAL WELFARE & CHARITABLE SOCIETY
(REGD.) ...PETITIONER
+ W.P.(C) No.11879/2006
BHARTI CARE EDUCAITONAL & WELFARE SOCIETY ...PETITIONER
+ W.P.(C) No.15647/2006
KIDS PARADISE EDUCATIONAL & WELFARE SOCIETY (REGD.)
...PETITIONER
+ W.P.(C) No.81/2007
RISHI AURBINDO EDUCATINAL SOCIETY (REGD.) ...PETITIONER
+ W.P.(C) No.3241/2007
GRAMOUDYOGIK SHIKSHAN MANDAL ...PETITIONER
+ W.P.(C) No.6130/2007
HEALTH & EDUCATION SOCIETY
...PETITIONER
+ W.P.(C) No.6132/2007
TECNIA EDUCATIONAL SOCIETY ...PETITIONER
+ W.P.(C) No.8017/2007
M.S.MEDICAL AID AND CHARITABLE SOCIETY (REGD.)
...PETITIONER
+ W.P.(C) No.2096/2008
MILLENIUM SOICETY FOR ADVANCED TECHNICAL RURAL
DEVELOPMENT AND EMPLOYMENT RESEARCH EDUCATION
(REGD.) ...PETITIONER
+ W.P.(C) No.4956/2008
SURAJMAL MEMORIAL EDUCATION SOCIETY (REGD.)...PETITIONER
+ W.P.(C) No.5612/2008
SAINT GAUTAM EDUCATIONAL SOCIETY & ANR.
...PETITIONERS
+ W.P.(C) No.7274/2008
SHRI OM PRAKASH AHUJA MEMORIAL EDUCATOINAL SOCIETY &
ANR. ...PETITIONERS
+ W.P.(C) No.7275/2008
SHRI KUNDAN LAL AHUJA MEMORIAL EDUCAITONAL SOCIETY &
ANR. ...PETITIONERS
+ W.P.(C) No.7276/2008
EAST DELHI HEALTH & EDUCATION SOCIETY & ANR.
...PETITIONERS
+ W.P.(C) No.7277/2008
NARSIMHA EDUCATION SOCIETY (REGD.) & ANR.
...PETITIONERS
+ W.P.(C) No.7278/2008
CAPT.BHIKA RAM EDUCATIONAL SOCIETY & ANR. ...PETITIONERS
+ W.P.(C) No.7279/2008
ANKURIT EDUCATIONAL SOCIETY (REGD.) & ANR. ...PETITIONERS
+ W.P.(C) No.7280/2008
SHRI LAXMAN DASS SACHDEVA MEMORIAL EDUCATIONAL
SOCIETY & ANR. ...PETITIONERS
+ W.P.(C) No.7281/2008
RATAN MEMORIAL EDUCITONAL SOCIETY & ANR.
...PETITIONERS
+ W.P.(C) No.7282/2008
EAST DELHI HEALTH & EDUCATION SOCIETY & ANR.
...PETITIONERS
+ W.P.(C) No.7711/2008
BALAJI EDUCATIONAL SOCIETY & ANR. ...PETITIONERS
+ W.P.(C) No.7713/2008
ANUKAMPA EDUCATION SOCIETY & ANR. ...PETITIONERS
+ W.P.(C) No.21/2009
NARANG EDUCATION SOCIETY (REGD.) & ANR. ...PETITIONERS
+ W.P.(C) No.7962/2007
PUJA LAKSHMI EDUCATIONAL SOCIETY ...PETITIONER
+ W.P.(C) No.7965/2009
PRITHVI RAJ EDUCATIONAL SOCIETY & ANR. ...PETITIONERS
+ W.P.(C) No.10251/2009
DHRUV EDUCATION & EDUCATION SOCIETY & ANR.
...PETITIONERS
+ W.P.(C) No.10263/2009
KEWAL EDUCATION SOCIETY (REGD.) & ANR. ...PETITIONERS
-VERSUS-
DDA & ORS. ... RESPONDENTS
+ W.P.(C) No.3394/2006 JAGAN NATH GUPTA MEMORIAL EDUCATIONAL SOCIETY (REGD.) ...PETITIONER
+ W.P.(C) No.10280/2006 OLIVITA EDUCATION SOCIETY ...PETITIONER
+ W.P.(C) No.10294/2006 STUDENTS WELFARE AND EDUCATIONAL SOCIETY ...PETITIONER
+ W.P.(C) No.10383/2006 GOLA EDUCATIONAL SOCIETY ...PETITIONER
+ W.P.(C) No.10645/2006 RUDRA PRIYA EDUCATIONAL SOCIETY ...PETITIONER
+ W.P.(C) No.18116-118/2006 DAV COLELGE TRUST AND MANAGEMENT SOCIETY & ANR.
...PETITIONERS + W.P.(C) No.12200/2006 PARVEEN KUMAR ...PETITIONER + W.P.(C) No.13177/2006
BHAGWAN CHINTAMANI PARASNATH EDUCATION SOCIETY (REGD.) ...PETITIONER
+ W.P.(C) No.158/2007 PUSHPA EDUCATIONAL SOCIETY (REGD.) ...PETITIONER
+ W.P.(C) No.1030/2007 PARVATI KUND EDUCATION SOCIETY ...PETITIONER
+ W.P.(C) No.1530/2007 KHEER BHAWANI EDUCATION SOCIETY (REGD.) ...PETITIONER
+ W.P.(C) No.1656/2007 SHEMROCK EDUCATIONAL SOCIETY ...PETITIONER
+ W.P.(C) No.2547/2007 NEW KRISHNA EDUCATION SOCIETY ...PETITIONER
+ W.P.(C) No.2714/2007 AKHIHL BHARTIYA GRAMIN SEWA SANGH (REGD.) ...PETITIONER
+ W.P.(C) No.3711/2007 BHAGIRATHI DHAM EDUCATIONAL SOCIETY ...PETITIONER
+ W.P.(C) No.4895/2007 GOVIND RAM EDUCATIONAL SOCIETY ...PETITIONER
+ W.P.(C) No.7173/2007 PRABHA MANDAL EDUCATIONAL SOCIETY ...PETITIONER
+ W.P.(C) No.8184/2007 INDIAN INSTITUTE OF PLANNING AND MANAGEMENT & ANR.
...PETITIONERS + W.P.(C) No.3602/2008
SHREE MAHAVIR JEE EDUCATION SOCIETY (REGD.) ... PETITIONER
+ W.P.(C) No.7000/2008 THE MOONLITE EDUCATION SOCIETY ...PETITIONER
+ W.P.(C) No.649/2011 DEVENDRA SINGH RANA MEMORIAL EDUCATION SOCIETY (REGD.) ...PETITIONER
-VERSUS-
UOI & ORS. ..RESPONDENTS
Present : Mr. Raju Ramachandran and Mr. Ravi Gupta, Sr. Advocates with Mr. Laliet Kumar, Advocate for the Petitioner in W.P. (C) No. 2459-60/2005. Mr. Harish Malhotra, Sr. Advocate with Mr. Tanuj Khurana, Advocate for Petitioner in W.P. (C) Nos. 0294/2006 and 12200/2006. Mr. Ravinder Sethi, Sr. Advocate with Mr. Rajiv Kumar Ghawana, Advocate for the Petitioner in W.P. (C) Nos. 8162/2005, 17412/2005, 3394/2006 and 81/2007. Mr. R.K. Saini, Advocate for the Petitioner in W.P. (C) Nos. 8162/2005, 2714/2007, 2547/2007 and 7000/2008.
Mr. Digvijay Rai, Advocate for the Petitioner in W.P. (C) No. 9222/2006.
Mr. Rajeshwar Dagar, Advocate for the Petitioner in W.P. (C) No.11873/2006.
Mr. Sachin Midha, Mr. Sarfaraz Ahmed and Mr. Sumit Rajput, Advocates for the Petitioners in W.P. (C) No. 3394/2006 & 7695/2009 and for the Respondent in W.P. (C) No. 9222/2006. Mr. Praveen Kumar, Advocate for GGSIP University. Mr. A.S. Singh, Advocates for UOI in W.P. (C) Nos. 3394/2006 and 3602/2008. Mr. Naveen Bhardwaj and Harjot Singh Rohilla, Advocates for the Petitioner in W.P.(C)No.10280/2006. Mr. Madan Lal Sharma, Advocate for the Petitioner in W.P. (C) No. 2096/2008.
Mr. Sachin Puri and Ms. Kaadambari Puri, Advocates for the Petitioner in W.P. (C) No. 10383/2006. Mr. Gagan Chhabra, Advocate for the Petitioners in W.P. (C) Nos. 3394/2006 & 8184/2007. Mr. Sumit Bansal, Mr.Ateev Matghur and Mr. Vaibhav Arora, Advocates for the Petitioner in W.P. (C) Nos. 4203/2006, 11879/2006, 15647/2006, 6130/2007 and 6132/2007. Mr. P.R. Chopra, Advocate for the Petitioner in W.P. (C) No.10721/2006.
Mr. Rakesh Mahajan, Advocate for the Petitioner in W.P. (C) No. 18116-118/2006. Mr. Sumit Batra, Advocate for the Petitioner in W.P. (C) No. 158/2007.
Mr. N. Menon, Advocate for the Petitioner in W.P. (C) No.4687/2007.
Ms. Anita Abraham, Advocate for the Petitioner in W.P. (C) No.7962/2007.
Mr. Ankit Jain, Advocate for the Petitioner in W.P. (C) No. 8017/2007.
Mr. Viraj R. Datar and Mr. Chetan Lokur, Advocates for the Petitioner in W.P. (C) No. 649/2011. Ms. Chandra Shekhar, Advocate for the Petitioner in W.P. (C) Nos. 1030/2007 and 1530/2007. Mr. Rajiv Bansal with Mr. Harshit Agarwal, Mr. Saurabh Suman Sinha, Mr. Abhir Dutt and Ms. Razia Ali, Advocates for DDA. Mr. L.K. Garg, Advocate for Respondents in W.P. (C) No. 2459/2005, 8162/2005, 11873/2006, 11879/2006, 6130/2007 & 7173/2007. Ms. Sana Ansari, Proxy counsel for the GNCT in W.P. (C) Nos. 3394/2006 and 81/2007. Mr. Mukesh Anand, Advocate for the UOI in W.P. (C) No. 13177/2006.
Mr. Nawal Kishore, Jha, Advocate for GNCTD. Mr. Virendra Kumar Singh, Advocate for the UOI in W.P. (C) No. 2096/2008.
Mr. Aakash D. Pratap, Advocate for the UOI in W.P. (C) No. 10294/2006.
Mr. Vijay Kinger, Advocate for the UOI in W.P. (C) No. 18116-18/2006.
Ms. Meera Bhatia for UOI in W.P. (C) No. 158/2007. Mr. Saleem Ahmed, Advocate for UOI in W.P. (C) No. 7000/2008.
Ms. Raman Oberoi, Advocate for the UOI in W.P. (C) No. 1030/2007.
Mr. Sachin Datta and Mr. Abhimanyu Kumar, Advocates for UOI in W.P. (C) No. 21/2009. Ms. Payal Jain, Proxy counsel for UOI in W.P. (C) No. 4687/2007.
Mr. Y.D. Nagar for UOI in W.P. (C) No. 7173/2007. Ms. Sonia Mathur, Advocate for the UOI in W.P. (C) No. 4895/2007.
Mr. V. Singh, Advocate for R-2 in W.P. (C) No. 5612/2008.
Mr. Atul Bandhu, Advocate for the UOI in W.P. (C) No. 4956/2008.
Mr. Chetan Chawla, Advocate for the UOI in W.P. (C) No. 5612/2008.
Mr. Jatan Singh and Mr. Ashish Kumar Srivastava, Advocates for UOI in W.P. (C) No. 7711/2008 & 7713/2008.
Mr. Anuj Aggarwal, Advocate for the UOI. Mr. Sandeep Khatri and Ms.Reeta Kaul, Advocates for R-2 in W.P. (C) No. 7965/2009. Mr. Baldev Malik, Advocate for UOI in W.P. (C) Nos. 10251/2009 and 10263/2009. Mr. Vikram Saini, Proxy counsel for Ms. Reeta Kaul, Advocate for R-2 in W.P. (C) No.7965/2009. Mr. M.P. Singh, Advocate for the UOI in W.P. (C) No. 649/2011.
Ms. Anusuya Salwan and Ms. Neha Mittal, Advocates for DDA in W.P. (C) Nos. 2459/2005, 17412/2005, 1530/2007 and 3711/2007.
Mr. Neeraj Chaudhari and Mr. Khalid Arshad, Advocates for UOI in W.P. (C) Nos. 2714/2007, 7274-7279/2008, 7281/2008 and 7282/2008. Mr. Ravinder Agarwal and Mr. Nitish Gupta, Advocates for UOI in W.P. (C) Nos. 8162/2005, 13177/2006, 81/2007 and 2714/2007.
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CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL HON'BLE MR. JUSTICE SUDERSHAN KUMAR MISRA
1. Whether the Reporters of local papers may be allowed to see the judgment?
2. To be referred to Reporter or not?
3. Whether the judgment should be reported in the Digest?
SANJAY KISHAN KAUL, J.
For orders, see WP(C) No.2459-60/2005.
SANJAY KISHAN KAUL, J.
MARCH 25, 2011 SUDERSHAN KUMAR MISRA, J. dm
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