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Director General Of Income Tax ... vs Board For Industrial & Financial ...
2011 Latest Caselaw 1681 Del

Citation : 2011 Latest Caselaw 1681 Del
Judgement Date : 23 March, 2011

Delhi High Court
Director General Of Income Tax ... vs Board For Industrial & Financial ... on 23 March, 2011
Author: Sanjay Kishan Kaul
*           IN THE HIGH COURT OF DELHI AT NEW DELHI


%                                                          Date of decision: 23.03.2011

+                               WP (C) No.1948 of 2011


DIRECTOR GENERAL OF INCOME TAX
(ADMN.) & ANR., NEW DELHI                  ...PETITIONERS
                     Through: Mr. Sanjeev Sabharwal &
                              Mr. D.R. Jain, Advocates.


                                          Versus


BOARD FOR INDUSTRIAL & FINANCIAL
RECONSTRUCTION, NEW DELHI & ORS.          ...RESPONDENTS
                   Through:  Ms. Maneesha Dhir, Ms. Purti
                             Marwaha & Mr. Abhirup Dasgupta,
                             Advocates for Respondent No.2.


CORAM:
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE RAJIV SHAKDHER

1.        Whether the Reporters of local papers
          may be allowed to see the judgment?

2.        To be referred to Reporter or not?

3.        Whether the judgment should be
          reported in the Digest?


SANJAY KISHAN KAUL, J. (Oral)

1. For Orders see WP (C) No.1940/2011.

SANJAY KISHAN KAUL, J.

MARCH 23, 2011 RAJIV SHAKDHER, J. b'nesh

_____________________________________________________________________________________________

 
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