Citation : 2011 Latest Caselaw 1670 Del
Judgement Date : 23 March, 2011
* IN THE HIGH COURT OF DELHI AT NEW DELHI
% Date of decision: 23.03.2011
+ WP (C) No.1949 of 2011
DIRECTOR GENERAL OF INCOME TAX
(ADMN.) & ANR., NEW DELHI ...PETITIONERS
Through: Mr. Sanjeev Sabharwal &
Mr. D.R. Jain, Advocates.
Versus
BOARD FOR INDUSTRIAL & FINANCIAL
RECONSTRUCTION, NEW DELHI & ORS. ...RESPONDENTS
Through: Nemo.
CORAM:
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE RAJIV SHAKDHER
1. Whether the Reporters of local papers
may be allowed to see the judgment?
2. To be referred to Reporter or not?
3. Whether the judgment should be
reported in the Digest?
SANJAY KISHAN KAUL, J. (Oral)
1. For Orders see WP (C) No.1940/2011.
SANJAY KISHAN KAUL, J.
MARCH 23, 2011 RAJIV SHAKDHER, J. b'nesh
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