Sukhbir vs Financial Commissioner & Ors.
2011 Latest Caselaw 1425 Del

            *IN THE HIGH COURT OF DELHI AT NEW DELHI
                                           Date of decision: 10th March, 2011
+                           W.P.(C) 9487/2009
         SUKHBIR                                          ..... Petitioner
                            Through:      Mr. Davinder Verma, Advocate
                                     Versus
    FINANCIAL COMMISSIONER & ORS. ..... Respondents

Through: Mr. Arun Kumar Sharma, Adv. for R-1 to R-5.

Mr. R.P. Vats & Mr. P.K. Dhamija, Advocates for the purchasers. CORAM :-

HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW

1. Whether reporters of Local papers may No. be allowed to see the judgment?

2. To be referred to the reporter or not? No.

3. Whether the judgment should be reported No. in the Digest?

RAJIV SAHAI ENDLAW, J

For judgment, see WP(C) 9033/2009 titled Sh. Sukhbir Vs.

Financial Commissioner & Ors.

RAJIV SAHAI ENDLAW (JUDGE) 10th MARCH, 2011 'gsr'