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A. P. Nirman Ltd. vs Sindhu Trade Links Ltd & Anr.
2011 Latest Caselaw 1419 Del

Citation : 2011 Latest Caselaw 1419 Del
Judgement Date : 10 March, 2011

Delhi High Court
A. P. Nirman Ltd. vs Sindhu Trade Links Ltd & Anr. on 10 March, 2011
Author: Siddharth Mridul
*       IN THE HIGH COURT OF DELHI AT NEW DELHI

                           Reserved on:         24th February, 2011
                        Date of decision:         10th March, 2011

+       FAO (OS) No.388/2010

A. P. NIRMAN LTD.                                   .....Appellant
               Through:          Mr. Siddharth Yadav, Advocate.

             -versus-

SINDHU TRADE LINKS LTD & ANR.                     .....Respondents
             Through: None.


    %   CORAM:
        HON'BLE MR. JUSTICE VIKRAMAJIT SEN
        HON'BLE MR. JUSTICE SIDDHARTH MRIDUL

        1.   Whether reporters of local papers may be allowed to see
             the judgment?
        2.   To be referred to the Reporter or not?
        3.   Whether the judgment should be reported in
             the Digest?

                           JUDGMENT

SIDDHARTH MRIDUL, J.

For orders see FAO(OS) No.387/2010.

SIDDHARTH MRIDUL, J.

VIKRAMAJIT SEN, J.

March 10, 2011 mk

 
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