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Shri Raman Kapoor vs Shri O.P. Kapoor & Ors.
2011 Latest Caselaw 3046 Del

Citation : 2011 Latest Caselaw 3046 Del
Judgement Date : 8 June, 2011

Delhi High Court
Shri Raman Kapoor vs Shri O.P. Kapoor & Ors. on 8 June, 2011
Author: Vipin Sanghi
*      IN THE HIGH COURT OF DELHI AT NEW DELHI

                  Judgment reserved on:                 31.05.2011

%                 Judgment delivered on:                08.06.2011



+      O.M.P. 351/2009

       O.P. KAPOOR & ORS.                                     ..... Petitioners
                      Through:              Mr. Harish Malhotra, Senior Adv.
                                            with Mr. Rajender Aggarwal, Adv.

                      versus

       RAMAN KAPOOR & ANR.                                   ..... Respondents
                     Through:               Mr. Anil Sapra, Senior Adv. with
                                            Mr. Sanjay Bansal, Adv.



+      O.M.P. 400/2009

       SHRI RAMAN KAPOOR                                      ..... Petitioner
                     Through:               Mr. Anil Sapra, Senior Adv. with
                                            Mr. Sanjay Bansal, Adv.

                                     versus

       SHRI O.P. KAPOOR                           B+          ..... Respondent
                       Through:             Mr. Harish Malhotra, Senior Adv.
                                            with Mr. Rajender Aggarwal, Adv.



+      O.M.P. 428/2009

       SHRI RAMAN KAPOOR                                     ..... Petitioner
                     Through:               Mr. Anil Sapra, Senior Adv. with
                                            Mr. Sanjay Bansal, Adv.
                      versus

       SHRI O.P. KAPOOR & ORS                                 ..... Respondents
                       Through:             Mr. Harish Malhotra, Senior Adv.
                                            with Mr. Rajender Aggarwal, Adv.




O.M.P. Nos. 351/2009, 400/2009, 428/2009 & 429/2009                      Page 1 of 2
 +        O.M.P. 429/2009

         SHRI RAMAN KAPOOR                                   ..... Petitioner
                       Through:             Mr. Anil Sapra, Senior Adv. with
                                            Mr. Sanjay Bansal, Adv.
                      versus

         SHRI O.P. KAPOOR & ORS.                              ..... Respondents
                         Through:           Mr. Harish Malhotra, Senior Adv.
                                            with Mr. Rajender Aggarwal, Adv.


CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI

1.       Whether the Reporters of local papers may
         be allowed to see the judgment?                     :     No

2.       To be referred to Reporters or not?                 :     No

3.       Whether the judgment should be reported
         in the Digest?                                      :     No


                                  JUDGMENT

VIPIN SANGHI, J.

For detailed judgment, see connected petition being O.M.P. No.

245/2005.

(VIPIN SANGHI) JUDGE

JUNE 08, 2011 BSR/SR

 
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