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National Assoication Of The Deaf ... vs Union Of India And Another
2011 Latest Caselaw 994 Del

Citation : 2011 Latest Caselaw 994 Del
Judgement Date : 18 February, 2011

Delhi High Court
National Assoication Of The Deaf ... vs Union Of India And Another on 18 February, 2011
Author: Dipak Misra,Chief Justice
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                                                        #29
+     W.P.(C) 10849/2009

      NATIONAL ASSOICATION OF THE DEAF THROUGH ITS
      TREASURER & ANR.                    ..... Petitioners
                            Through  None
              versus

      UOI & ANR.                                         ..... Respondents
                                Through       Mr.A.S. Chandhiok, ASG with
                                              Mr.Ritesh Kumar, Adv.
      CORAM:
      HON'BLE THE CHIEF JUSTICE
      HON'BLE MR. JUSTICE SANJIV KHANNA

                   ORDER

% 18.02.2011

This matter is listed suo moto for directions.

At page 35 of the decision in the last but one line the word 'certify'

has been used, whereas it should have been 'clarify'.

The said mistake has been corrected in today's date.

The corrected order be placed on the website.

CHIEF JUSTICE

FEBRUARY 18, 2011 SANJIV KHANNA, J kapil

 
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