New Delhi Municipal Council vs Sanjay Babu Gupta & Ors.
2011 Latest Caselaw 6381 Del

               *IN THE HIGH COURT OF DELHI AT NEW DELHI
%                                  Date of decision: 23rd December, 2011
+                        W.P.(C) NO. 13650/2009
NEW DELHI MUNICIPAL COUNCIL                            .....Petitioner
                         Through: Ms. Madhu Tewatia with Ms. Sidhi Arora,
                                  Advs.
                         Versus
SANJAY BABU GUPTA & ORS.                             .....Respondents
                         Through: Mr. Anup G. Chaudhary, Sr. Advocate
                                  with Mr. N.K. Sahoo, Adv. for R-1.
                                  Ms. Shobhana Takiar, Adv. for DMRC.
                                  Mr. Najmi Waziri, Adv. for GNCTD

CORAM :-
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW

                              JUDGEMENT

RAJIV SAHAI ENDLAW, J.

For judgement, see W.P.(C) No. 13647/2009 titled New Delhi Municipal Council v. Usha Gangaria & Ors..

RAJIV SAHAI ENDLAW (JUDGE) DECEMBER 23, 2011/'raj'