Ram Pal Singh & Anr. vs Roshan Lal & Ors.
2011 Latest Caselaw 6245 Del

*       IN THE HIGH COURT OF DELHI AT NEW DELHI

                                     Reserved on: 8th December, 2011
                                  Pronounced on: 19th December, 2011
+       MAC.APP. 358/2009

        RAM PAL SINGH & ANR.                ..... Appellants
                 Through  Mr. R.K. Bachchan, Advocate

                    versus

        ROSHAN LAL & ORS.                    ..... Respondents
                Through   Ms. Manjusha Wadhwa, Advocate
                          with Ms. Angana Goswami, Advocate
                          for R-3 Insurance Company.
                          Mr. Varun Kumar, Advocate for
                          Respondents No.4 & 5(widow and
                          daughter)
        CORAM:
        HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP.342/2009 titled 'ORIENTAL INSURANCE CO. LTD. versus SARVESH & ORS'.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE DECEMBER 19, 2011 vk