United India Insurance Co. Ltd. vs Geeta & Ors.
2011 Latest Caselaw 6242 Del

Citation : 2011 Latest Caselaw 6242 Del
Judgement Date : 19 December, 2011

Delhi High Court

United India Insurance Co. Ltd. vs Geeta & Ors. on 19 December, 2011

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                Reserved on: 13th December, 2011
                               Pronounced on: 19th December, 2011

+    MAC APP. No.740/2010

     United India Insurance Co. Ltd.        ..... Appellant
                 Through: Mr. Pankaj Tripathi, Advocate

                              Versus

     GEETA & ORS                               ..... Respondents
              Through:        Mr. Manish Maini, Advocate

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                        JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is allowed in terms of the judgment passed today in MAC APP. 837/2010 titled 'Geeta & Ors. v. Ram Kishan & Ors.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE DECEMBER 19, 2011 pst

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